Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(3) in The Haryana Transmission and Bulk Supply Licence 3.2The Conditions are subject to modification or amendment in accordance with their terms, Conditions 25, 26 and 27 and the provisions of the Act.
