Rajasthan High Court - Jodhpur
Ratan Lal vs Laxman Singh on 29 March, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 9967/2014
Ratan Lal
----Petitioner
Versus
Laxman Singh
----Respondent
For Petitioner(s) : None present
For Respondent(s) : None present
HON'BLE DR. JUSTICE NUPUR BHATI
Order 29/03/2023 The matter comes up for orders on the interlocutory application (No.01/2019) for pre-ponement of the date fixed in the case.
No ground is made out to direct pre-ponement of date in the instant writ petition. Hence, the same is rejected.
(DR. NUPUR BHATI),J 23-/Devesh/-
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