Bombay High Court
Shivanand Kashinath Kanade vs Somnath Sakhahari Adhav And Others on 4 September, 2018
Bench: Prasanna B. Varale, Manish Pitale
11154.18ca
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO.11154 OF 2018
IN
CONTEMPT PETITION NO.423 OF 2018
IN
WRIT PETITION NO.2584 OF 2009
Shivanand Kashinath Kanade,
Age: 52 years, Occu: Service,
R/o Mahajan Wadi, Yawal,
Tq. Yawal, Dist. Jalgaon ..APPLICANT
VERSUS
Somnath s/o Sakhahari Adhav,
Age: 36 years, Occu: Service as
Chief Officer, Yawal Municipal
Council, Yawal, Tq. Yawal,
District Jalgaon & ors ..RESPONDENTS
Mr V. T. Chaudhari, Advocate for applicant
CORAM : PRASANNA B. VARALE &
MANISH PITALE,JJ.
DATE : 4th SEPTEMBER, 2018
ORAL ORDER :
Mr Chaudhari, learned Counsel appearing for the applicant submits that simple notice was issued by this Court to respondent Nos.1 and 2 on 26th June, 2018 in contempt petition and as per process server report, respondent No.2 Mahesh Zagde stood retired from the post of Divisional ::: Uploaded on - 04/09/2018 ::: Downloaded on - 05/09/2018 03:09:26 ::: 11154.18ca (2) Commissioner and Regional Director of Nagar Parishad, Nashik Division, Nashik. He then submits that as per information received by him, in place of Mahesh Zagde, Rajaram Mane joined the post of Divisional Commissioner and Regional Director of Nagar Parishad, Nashik Division, Nashik, as such, he prays for substituting Rajaram Mane in place of respondent No.2 Mahesh Zagde.
2. Mr Chaudhari, learned Counsel submits that in view of the order passed by this Court in bunch of petition dated 8th November, 2017, the petitioner is entitled to receive certain monetary benefits.
3. In view of the submission of Mr Chaudhari, learned Counsel appearing on behalf of applicant/petitioner, the application is allowed in terms of prayer clause (B). Necessary amendment be carried out by Friday, i.e. 7 th September, 2018 and substitute the name of Rajaram Mane in place of Mahesh Zagde.
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11154.18ca (3)
4. Issue simple notice to respondent No.2 Rajaram Mane, making the same returnable after four weeks.
(MANISH PITALE) (PRASANNA B. VARALE)
JUDGE JUDGE
Tupe
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