Gauhati High Court
Jayanti Bhowmick vs The Union Of India And 4 Ors on 7 October, 2021
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/10
GAHC010012522013
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6473/2013
JAYANTI BHOWMICK
S/O- LT. SITANGSU KR. BHOWMICK, R/O- P.S.- KOTWALI, VILL.- BAISGURI,
P.O.- NEW COOCH BEHAR- 736179, WEST BENGAL.
VERSUS
THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF RAILWAYS,
RAIL BHAWAN, NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPUDUAR JUNCTION
DIST.- JALPAIGURI
WEST BENGAL.
5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
DIST.- COOCH BEHAR
Page No.# 2/10
WEST BENGAL
Advocate for the Petitioner : MR.P K GARODIA
Advocate for the Respondent : SC, NF RLY
Linked Case : WP(C)/6455/2013
MRINAL ROY
S/O LT. JAGADISH CHANDRA ROY
R/O NEW COOCH BEHAR
DT
COOCH BEHAR-736179
WEST BENGAL
VERSUS
THE UNION OF INDIA and 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI-110001
2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
MALIGAON
GHY.
ASSAM
3:THE GENERAL MANAGER
N.F. RAILWAYS
MALIGAON
GHY.
ASSAM
4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
DIST- JALPAIGURI
WEST BENGAL
5:STATION SUPERINTENDENT
N.F. RAILWAY
NEW COOCH BEHAR
DIST- COOCH BEHAR
Page No.# 3/10
WEST BENGAL
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Advocate for : MR.P K GARODIA Advocate for : SC NF RLY appearing for THE UNION OF INDIA and 4 ORS Linked Case : WP(C)/7394/2013 SUKHENDU PAUL S/O- LT. SACHINDRA NATH PAUL R/O VILL.- CHECHAKHATA P.O.- ALIPURDUAR JUNCTION P.S.- ALIPURDUAR DIST.- JALPAIGURI WEST BENGAL.
VERSUS THE UNION OF INDIA and 4 ORS REP. BY THE SECY. TO THE GOVT. OF INDIA MINSTRY OF RAILWAYS RAIL BHAWAN NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER NORTHEAST FRONTIER RAILWAY MALIGAON GUWAHATI ASSAM.
3:THE DIVISIONAL COMMERCIAL MANAGER NORTHEAST FRONTIER RAILWAY ALIPURDUAR JUNCTION DIST.- JALPAIGURI WEST BENGAL.
4:THE GENERAL MANAGER N.F. RAILWAY MALIGAON GUWAHATI ASSAM.
5:STATION SUPERINTENDENT NORTH EAST FRONTIER RAILWAY NEW COOCH BEHAR DIST.- COOCH BEHAR WEST BENGAL.
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Page No.# 4/10 Advocate for : MR.K N CHOUDHURY Advocate for : appearing for THE UNION OF INDIA and 4 ORS Linked Case : WP(C)/5911/2013 DEBI KANT ROY S/OLT. NATHUNI ROY R/O C/O STATION SUPDT. NEW ALIPURDUAR P.O. NEW ALIPURDUAR DIST. JALPAIGURI
- 736121.
VERSUS THE UNION OF INDIA and 4 ORS REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER NORTHEAST FRONTIER RAILWAY MALIGAON GUWAHATI ASSAM.
3:THE GENERAL MANAGER N.F. RAILWAYS MALIGAON GUWAHATI ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER NORTH FRONTIER RAILWAY ALIPUDUAR JUNCTION DIST. JALPAIGURI WEST BENGAL.
5:STATION SUPERINTENDENT NORTHEAST FRONTIER RAILWAY NEW COOACH BEHAR DIST. COACH BEHAR WEST BENGAL
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Advocate for : MR.M MAHANTA Advocate for : appearing for THE UNION OF INDIA and 4 ORS Page No.# 5/10 Linked Case : WP(C)/6456/2013 SMT. MUKTI DEY W/O- LT. SUDHANGSHU CHANDRA DEY R/O VILL.- BAISGURI P.S.- KOTWALI P.O.- NEW COOCH BEHAR- 736179 WEST BENGAL.
VERSUS THE UNION OF INDIA and 4 ORS REP. BY THE SECY. TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER NORTHEAST FRONTIER RAILWAY MALIGAON GUWAHATI ASSAM.
3:THE GENERAL MANAGER N.F RAILWAYS MALIGAON GUWAHATI ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER NORTHEAST FRONTIER RAILWAY ALIPURDUAR JUNCTION DIST- JALPAIGURI WEST BENGAL 5:STATION SUPERINTENDENT NOTHEAST FRONTIER RAILWAY NEW COOCH BEHAR WEST BENGAL
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Advocate for : MR.K N CHOUDHURY Advocate for : SC NF RLY appearing for THE UNION OF INDIA and 4 ORS Page No.# 6/10 Linked Case : WP(C)/6475/2013 SHYAMAL KR. ROY S/O- LT. NAGENDRA KISHOR ROY R/O- C/O- ALIPURDUAR RAILWAY JUNCTION NO. 2 STATION ROAD/RPF P.O.- ALIPURDUAR JN. P.S.- ALIPURDUAR DIST.- JALPAIGURI WEST BENGAL.
VERSUS THE UNION OF INDIA and 4 ORS REP. BY THE SECY. TO THE GOVT. OF ASSAM MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER NORTHEAST FRONTIER RAILWAY MALIGAON GUWAHATI ASSAM.
3:THE GENERAL MANAGER N.F. RAILWAYS MALIGAON GUWAHATI ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER NORTHEAST FRONTIER RAILWAY ALIPUDUAR JUNCTION DIST.- JALPAIGURI WEST BENGAL.
5:STATION SUPERINTENDENT NORTHEAST FRONTIER RAILWAY NEW COOCH BEHAR DIST.- COOCH BEHAR WEST BENGAL.
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Advocate for : MR.P K GARODIA Advocate for : MR.A CHETRY appearing for THE UNION OF INDIA and 4 ORS Page No.# 7/10 Linked Case : WP(C)/2745/2016 SUDHIR CHANDRA BARMAN S/O LT. SURENDRA CHANDRA BARMAN R/O PESTARJHAR P.O. PASTARJHAR P.S. KOTWALI DIST- COOCHBEHAR VERSUS THE UNION OF INDIA and 4 ORS REP. BY THE SECY. TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI-1 2:THE GENERAL MANAGER N.F. RAILWAYS MALIGAON GUWAHATI ASSAM 3:THE DIVISIONAL COMMERCIAL MANAGER NORTHEAST FRONTIER RAILWAY ALIPURDUAR JUNCTION DIST- JALPAIGURI WEST BENGAL 4:STATION SUPERINTENDENT NORTHEAST FRONTIER RAILWAY NEW COOCH BEHAR DIST- COOCH BEHAR WEST BENGAL
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Advocate for : MS.A B KAYASTHA Advocate for : MR.B SHARMA appearing for THE UNION OF INDIA and 4 ORS Linked Case : WP(C)/6427/2013 UMA KANTA ROY S/O- LT. JAGADISH CHANDRA ROY R/O- NEW COOCH BEHAR Page No.# 8/10 DT. COOCH BEHAR- 736179 WEST BENGAL.
VERSUS THE UNION OF INDIA and 4 ORS REP. BY THE SECY. TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI- 110001.
2:THE CHIEF COMMERCIAL MANAGER NORTH EAST FRONTIER RAILWAY MALIGAON GUWAHATI ASSAM.
3:THE GENERAL MANAGER N.F. RAILWAYS MALIGAON GUWAHATI ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER NORTHEAST FRONTIER RAILWAY ALIPUDUAR JUNCTION DIST.- JALPAIGURI WEST BENGAL.
5:STATION SUPERINTENDENT NORTHEAST FRONTIER RAILWAY NEW COOCH BEHAR DIST.- COOCH BEHAR WEST BENGAL.
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Advocate for : MR.K N CHOUDHURY Advocate for : SC NF RLY appearing for THE UNION OF INDIA and 4 ORS Linked Case : WP(C)/7208/2013 PRADIP KUMAR DEY S/O LT. DINESH CH. DEY R/O NEW ALIPURDUAR P.O. ALIPURDUAR DIST- JALPAIGURI Page No.# 9/10 PIN-786121 WEST BENGAL VERSUS THE UNION OF INDIA and 4 ORS REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF RAILWAYS RAIL BHAWAN NEW DELHI-01 2:THE CHIEF COMMERCIAL MANAGER NORTHEAST FRONTIER RAILWAY MALIGAON GUWAHATI ASSAM 3:THE GENERAL MANAGER NORTHEAST FRONTIER RAILWAY MALIGAON GUWAHATI ASSAM 4:THE DIVISIONAL COMMERCIAL MANAGER NF RAILWAY ALIPUDUAR JUNCTION DIST- JALPAIGURI WEST BENGAL 5:STATION SUPERINTENDENT N.F. RAILWAY NEW COOCH BEHAR DIST- COOCH BEHAR WEST BENGAL
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Advocate for : MR.K N CHOUDHURY Advocate for : appearing for THE UNION OF INDIA and 4 ORS BEFORE THE HON'BLE MR. JUSTICE PRASANTA KUMAR DEKA order 07.10.2021 Heard Mr. R Dubey, learned counsel for the petitioners and Mr. B Sarma, Page No.# 10/10 learned standing counsel for the Railways.
It is submitted by both the learned counsel that all these matter were heard extensively by Hon'ble Mr. Justice Sanjay Kumar Medhi.
In view of the submission of the learned counsel, let these matters be listed before the appropriate Bench.
JUDGE Comparing Assistant