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State of Andhra Pradesh - Section

Section 22 in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

22. Sale prices of seeds of any cotton seed variety produced by different producers.

- The sale price of the seeds of notified varieties, non-notified varieties, transgenic and genetically modified varieties of cotton seed produced by a producer / producers shall be as fixed by the Government every year under Section 11 of the Ordinance.