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[Cites 0, Cited by 0] [Section 7(19)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(19)(e) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

(e)A committee for Architecture (AC) Admissions conducting SW-II admissions shall be constituted by the Association of colleges with eminent members and academicians representing Architecture. A member of this committee shall be appointed as Convener of the Committee to discharge various functions as assigned by the Committee.
(II)To fill up Convener seats in unaided Minority Institutions who have opted for admissions based on State Architecture Rank through SW-II window