Supreme Court - Daily Orders
M. Ahuja (I) (P) Ltd. vs Shakti Punj Engineers Pvt Ltd. on 26 September, 2022
Bench: Sanjay Kishan Kaul, Abhay S. Oka
ITEM NO.34 COURT NO.3 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.25088/2019
(Arising out of impugned final judgment and order dated 27-06-2019
in W.A. No.756/2018 passed by the High Court of Chhattisgarh at
Bilaspur)
M. AHUJA (I) (P) LTD. Petitioner(s)
VERSUS
SHAKTI PUNJ ENGINEERS PVT LTD. & ANR. Respondent(s)
(IA No. 165259/2021 - EXEMPTION FROM FILING O.T.
IA No. 71557/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 26-09-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. Anand Shankar Jha, AOR
Mr. Arpit Gupta, Adv.
Mr. Girish Bhardwaj, Adv.
Mr. Abhilekh Tiwari, Adv.
For Respondent(s) Mr. Akshat Shrivastava, AOR
Mr. Satvic Mathur, Adv.
Ms. Pooja Shrivastava, Adv.
Mr. Sumeer Sodhi, AOR
UPON hearing the counsel the Court made the following
O R D E R
We have heard learned counsel for the parties. On the conspectus of the matter, we are not inclined to interfere with the impugned judgment. Signature Not Verified Digitally signed by RASHMI DHYANI Date: 2022.09.28 17:11:18 IST Reason: The special leave petition is dismissed. 1 Amounts deposited in this Court be released to the respondent- Association.
Pending applications stand disposed of.
(RASHMI DHYANI PANT) (POONAM VAID)
COURT MASTER COURT MASTER
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