Section 22(2)(b) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(b) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(b)such number of other members as may be prescribed, to be nominated by the appropriate Government, representing the local authority, medical officer of the local authority, the planning

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Union of India - Subsection

Section 22(2)(b) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014