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State of Odisha - Section

Section 19 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

19. Final Electoral Rolls of Municipal Corporation.

- The Final electoral rolls of all the wards in a Municipal Corporation shall together form the complete electoral roll of Municipal Corporation. The final electoral roll of each ward shall be divided into parts for each polling areas before the date of poll.