Section 1 in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953
1. Short title, extent and commencement.
(1)This Act may be called the Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953.(2)It extends to the whole of the State of [Haryana] [Substituted by Haryana Adoption of Laws Order 1968.].(3)It shall come into force at once [in the principle territories and on 15th May, 1958 in the transferred Territories] [See Haryana Adoption of Laws Order 1968.].
