Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Uttar Pradesh - Subsection Section 21(21) in U.P. Housing and Development Board Regulations, 1982 21.1Floor area ratio -The floor area ratio (FIR) for different use groups shall be as given table 2. In residential building it shall also be governed by clause 21.3.
