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Tripura High Court

Ratan Ch. Bhowmik vs State Of Tripura & Ors on 21 March, 2018

Bench: Ajay Rastogi, S. Talapatra

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                            HIGH COURT OF TRIPURA
                                  AGARTALA

                                  CRP NO.6/2016

        Ratan Ch. Bhowmik
                                                           ----Petitioner(s)
                                     Versus

        State of Tripura & Ors.
                                                         ----Respondent(s)

For Petitioner(s) : Ms. B. Chakraborty, Adv. For Respondent(s) : Mr. D.C. Nath, Adv.

HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI HON'BLE MR. JUSTICE S. TALAPATRA Order 21/03/2018 Counsel for the respondents wants time. List it again on 02.05.2018, as prayed.

             JUDGE                                CHIEF JUSTICE




Nihar