Tripura High Court
Ratan Ch. Bhowmik vs State Of Tripura & Ors on 21 March, 2018
Bench: Ajay Rastogi, S. Talapatra
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
CRP NO.6/2016
Ratan Ch. Bhowmik
----Petitioner(s)
Versus
State of Tripura & Ors.
----Respondent(s)
For Petitioner(s) : Ms. B. Chakraborty, Adv. For Respondent(s) : Mr. D.C. Nath, Adv.
HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI HON'BLE MR. JUSTICE S. TALAPATRA Order 21/03/2018 Counsel for the respondents wants time. List it again on 02.05.2018, as prayed.
JUDGE CHIEF JUSTICE Nihar