Section 2(1)(f) in The Petroleum and Natural Gas Regulatory Board (Affiliate Code of Conduct for Entities Engaged in Marketing of Natural Gas and Laying, Building, Operating or Expanding Natural Gas Pipeline) Regulations, 2008

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(f)"cost" means the capital cost, direct cost/financial cost, fully allocated cost operating cost, as the case may be.

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