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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(6)(a) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(a)The board of directors shall recommend all fees or compensation, if any, paid to non-executive directors, including independent directors and shall require approval of shareholders in general meeting.