Bombay High Court
The Commissioner Of Cgst And Central ... vs Marvel Omega Builders Pvt. Ltd on 22 February, 2019
ADN
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 22nd February, 2019
CALLED OUT FOR REJECTION :
50. NMAL/1370/2018 ) None present.
ITXAL/1327/2017 ) P.C.: The Appellant and/or his/her Advocate to
) remove office objections on the Appeal and to get the
51. NMAL/1373/2018 ) same numbered and/or registered on or before
ITXAL/654/2017 ) 22.03.2019, failing Appeal to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
52. NMAL/1392/2018 ) office objections.
ITXAL/3774/2018 )
)
53. NMAL/1393/2018 )
ITXAL/1276/2014 )
)
59. CEXAL/237/2018 )
)
60. CEXAL/238/2018 )
)
61. CEXAL/239/2018 )
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62. CEXAL/241/2018 )
)
65. CEXAL/244/2018 )
)
66. CEXAL/245/2018 )
)
67. CEXAL/246/2018 )
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68. CEXAL/247/2018 )
)
70. CEXAL/249/2018 )
)
73. CEXAL/255/2018 )
)
74. CEXAL/256/2018 )
)
78. CUAPPL/53/2018 )
79. CUAPPL/59/2018 )
)
83. MVXAL/23/2018 )
VAT APPEAL NO. )
66/2017 )
22/02/2019Prothonotary and Senior Master ::: Uploaded on - 25/02/2019 ::: Downloaded on - 21/03/2019 03:04:54 :::