Supreme Court - Daily Orders
The State Of Jammu And Kashmir vs Farid Ahmad Tak on 21 February, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
1
ITEM NO.6 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29252/2018
(Arising out of impugned final judgment and order dated 11-12-2017
in LPASW No. 182/2017 passed by the High Court Of J & K At Jammu)
THE STATE OF JAMMU AND KASHMIR & ORS. Petitioner(s)
VERSUS
FARID AHMAD TAK Respondent(s)
WITH
SLP(C) No. 2651/2019 (XVI-A)
(FOR ADMISSION and I.R. and IA No.166882/2018-CONDONATION OF DELAY
IN FILING and IA No.166887/2018-CONDONATION OF DELAY IN REFILING)
Diary No(s). 17515/2018 (XVI-A)
Date : 21-02-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. M. Shoeb Alam, AOR
Mr. Ujjwal Singh, Adv.
Mr. Gautam Prabhakar, Adv.
Mr. Mojahid Karim Khan, Adv.
For Respondent(s) Mr. Pramod Kr. Sharma, Adv.
Mr. Ambhoj Kumar Sinha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.02.21 Let these matters be listed on 13.03.2019 alongwith the 17:58:40 IST Reason: record of the following matters:-
1. SLP (C ) CC Nos. 6027-6028/2017 [State of Jammu & 2 Kashmir & Anr. vs. Satish Chander Khajuria]
2. SLP (C ) (D) Nos. 8718/2017 [State of Jammu & Kashmir & Ors vs. Khurshid Anwar Shar]
3. SLP (C ) CC Nos. 17711/2017 [State of Jammu & Kashmir & Anr. vs. Javed Iqbal]
4. SLP (C ) CC Nos. 33605/2017 [State of Jammu & Kashmir & Anr. Shamim Ahmad Laharwal]
5. SLP (C ) CC Nos. 32136/2018 [State of Jammu & Kashmir & Ors vs. Baj Singh]
6. SLP (C ) CC Nos. 32813/2017 [State of Jammu & Kashmir & Ors vs. Khurshid Ahmed]
7. SLP (C ) CC Nos. 30851/2018 [State of Jammu & Kashmir & Ors vs. Parshotam Kumar Sharma] In the meanwhile, learned counsel for the petitioners shall also place on record the chart indicating distinguishing features, if any, so far as all the aforesaid cases on one hand and the present case on the other hand is concerned.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER