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[Cites 0, Cited by 0] [Section 16(12)] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(12)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ii)Furniture: i.e. chairs, tables, file cabinets, computer chairs etc. as per requirement for Board room, Chambers, offices;