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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(1)Authentication transaction data shall be retained by the Authority for a period of 6 months. The Authority may prescribe procedure to archive and perform analysis, for research purposes, from aggregated and anonymised authentication transaction data in the form of circulars.