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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3)(iv) in Ajmer Development Authority Act, 2013

(iv)to determine policy for one way traffic, to impose restrictions for certain hours on certain kind of traffic on certain roads, to bar certain vehicles on certain roads, to determine parking places, stands, stops and cycle ways and other matters connected therewith ;