Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] State of Tamilnadu - Subsection Section 44(2)(iii) in Chennai City Municipal Corporation Act, 1919 (iii)prohibit the doing of any act which is about to be done or is being done, in pursuance of or under colour of tins Act, if, in their opinion-