Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(d) in The Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979 (d)"existing school" means a privately managed recognised school which is in existence at the commencement of this Act;
