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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Rajasthan - Subsection

Section 92(2)(a) in The Rajasthan Urban Improvement Act, 1959

(a)makes or continues to make any obstruction in any land or space not being private property, whether such land or space belongs to or vests in the Trust or not, except steps over drain in any public street; or