Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(c) in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951 (c)Persons dismissed by the Government of India or by State Government will also be deemed to be unfit for appointment to the service.
