Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 346(2)] [Section 346] [Entire Act] Union of India - Subsection Section 346(2)(e) in The Cantonments Act, 2006 (e)the circumstances in which security shall be demanded from employees of Boards and the amount and nature of such security;