Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 764] [Entire Act] State of Haryana - Subsection Section 764(4) in Punjab Jail Manual (4)[ In the case of Indian States included in the Rajputana Agency, the Government making the requisition shall bear transit charges.] [P.G. letter No. 506, dated 9.5.1901.]
