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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(1)Every oil tanker operating with crude oil washing system shall be provided with an Operations and equipment Manual describing the system and equipment in detail and specifying that operational procedures as per the Convention.