Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 9 in Tamil Nadu Legislator's Pension Rules, 1977 9. Death of pensioner. - In the event of the death of the pensioner, the amount of pension due till the date of his death, including unpaid arrears, shall be paid to his legal heir.
