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Commissioner Of Income Tax (Tds) Kanpur vs Syndicate Bank on 23 March, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman, Uday Umesh Lalit

     ITEM NO.14                              COURT NO.11                 SECTION XI

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9950/2017

     (Arising out of impugned final judgment and order dated 23-08-2016
     in ITA No. 192/2016 passed by the High Court Of Judicature At
     Allahabad)

     COMMISSIONER OF INCOME TAX (TDS) KANPUR                             Petitioner(s)

                                                    VERSUS

     SYNDICATE BANK                                                      Respondent(s)

     (FOR CONDONATION OF DELAY IN FILING - IA 40813/2017)

     Date : 23-03-2018 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                 Mr. A.S.N. Nadkarni,ASG
                                       Ms. Rekha Pandey,Adv.
                                       Mr. Mohan Prasad Gupta,Adv.
                                       Mr. D.L. Chidanand,Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                                O R D E R

Heard.

Delay condoned.

Tag to SLP(C) No.34520 of 2016 and connected matters.

(MAHABIR SINGH) Digitally signed by (PARVEEN KUMARI PASRICHA) COURT MASTER MAHABIR SINGH Date: 2018.03.23 17:34:58 IST BRANCH OFFICER Reason: