Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 176(3)] [Section 176] [Entire Act]

State of Uttar Pradesh - Subsection

Section 176(3)(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(a)a copy of the proceedings of the meeting of the Committee in which the decision to settle land was taken; and