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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(l) in The Gurugram Metropolitan Development Authority Act, 2017

(l)such officers of the State Government, not below the rank of Principal Secretary, not exceeding six, as the State Government may, from time to time, nominate, ex-officio members;