Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Uttar Pradesh - Subsection Section 120(b) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004 (b)Where a utility is sold, the purchaser shall pay to the licensee the purchase price of the utility in such manner as may be agreed upon.
