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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(2)(iv) in The Delhi Technological University Act, 2009

(iv)Each member of the Academic Council, including the Chairman of the Academic Council, shall have one vote and if there be an equality of votes on any question to be determined by the Academic Council, the Chairman of the Academic Council, or, as the case may be, the member presiding over that meeting, shall in addition, have a casting vote.