Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3) in Presidential And Vice-Presidential Elections Rules, 1952

(3)The presiding officer shall, if requested by an elector, explain to him the instructions contained on the ballot paper for the recording of votes.