Section 8(2)(a) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

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Union of India - Subsection

Section 8(2)(a) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(a)Controllable Parameters :

(i)Station Heat Rate;

(ii)Secondary Fuel Oil Consumption;

(iii)Auxiliary Energy Consumption; and

(iv)Re-financing of Loan.