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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(i) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

(i)verify whether any land is lying uncultivated for two or more consecutive years through the default of the landlord or the tenant and report such cases to the Mamlatdar.