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[Cites 0, Cited by 0] [Section 62(9)] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(9)(t) in Bihar Factories Rules, 1950

(t)Exit doorways shall open outwards, that is, away from the room but shall not obstruct the travel along any exit. No door when opened, shall reduce the required width of stairway or landing to less than 90 cm. over head or sliding doors shall not be installed for this purpose.