Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 227] [Entire Act]

Union of India - Subsection

Section 227(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)The Loco pilot of a banking or assisting locomotive, if any, shall, -
(a)do all that they can do to prevent collision to the front portion and bring the rear portion to a stand; and
(b)attract the attention of the Loco pilot in the front portion by sounding prescribed code of whistle or through approved means of communication;