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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(4)(i) in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019

(i)The constitution, powers and functions of the authorities and other bodies of the Institution as may be found to be necessary to be constituted from time to time.