Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1) in The West Bengal Khadi And Village Industries Board Act, 1959

(1)On the establishment of the Board the State Government may, by notification in the Official Gazette, transfer to the Board the rights and liabilities of the State Government in relation to such khadi industries or village industries as may be specified in the notification.