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Govt. Of Nct Delhi vs Fauzia Siddiqui on 8 April, 2022

     ITEM NO.49                           REGISTRAR COURT. 2                 SECTION XIV

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

                                  BEFORE THE REGISTRAR SH. S.P.S. LALER

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1564/2022

     GOVT. OF NCT DELHI                                                             Petitioner(s)

                                                         VERSUS

     FAUZIA SIDDIQUI & ORS.                                                         Respondent(s)

     Date : 08-04-2022 This petition was called on for hearing today.

     For Petitioner(s)
                                           Ms. Prachi Bajpai, AOR

     For Respondent(s)
                                           Ms. Manika Tripathy Pandey, AOR
                                           Mr. Shubham Hasija, Adv.
                                           Mr. Ashutosh Kaushik, Adv.
                                           Mr. Manish Vashist, Adv.
                                           Mr. T.V.S. Raghavendra Sreyas, AOR
                                           Ms. Akshita Chhatwal, Adv.
                                           Mrs. Gayatri Gulati Sreyas, Adv.
                                           Mr. Siddharth Vasudev, Adv.

               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Despite due service, none appears on behalf of respondent nos. 1 to 3. However, Ms. Akshita Chhatwal, Ld. Advocate for Mr. T.V.S. Raghavendra Sreyas has appeared on behalf of respondent no. 1. He seeks and is given four weeks time to file vakalatnama and counter affidavit.

Mr. Shubham Hasija, Learned counsel for Ms. Manika Tripathy Pandey, AOR submits that he has filed vakalatnama on behalf of respondent no. 3 yesterday. If it is so, four weeks time, is granted to respondent no. 3 to file counter affidavit.

List again on 12.07.2022.

S.P.S. LALER Registrar pm