Jharkhand High Court
Pratima Priyadarshi vs Naresh Kumar Singh on 11 January, 2018
Author: Aparesh Kumar Singh
Bench: Aparesh Kumar Singh, Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
F.A. No. 142 of 2017
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Pratima Priyadarshni ......... Appellant
Vs.
Naresh Kumar Singh ........ Respondent
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CORAM: HON'BLE MR. JUSTICE APARESH KUMAR SINGH
HON'BLE MR. JUSTICE RAJESH KUMAR
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For the Appellant : Mr. Laxman Kumar, Adv.
For the Respondent :
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05/11.01.2018Issue notice on the sole respondent in the limitation matter (I.A. No.8826/2017 as also in the main memo of appeal under ordinary process as well as registered cover for which requisites be filed within two weeks, failing which this appeal shall stand rejected without further reference to a Bench.
(Aparesh Kumar Singh, J.) (Rajesh Kumar, J.) Shamim/