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State of Bihar - Section

Section 9 in Bihar Electricity Regulatory Commission (Rooftop Solar Grid Interactive Systems Based on Net Metering) Regulations, 2015

9. Solar Renewable Purchase Obligation.

- The quantum of electricity consumed by eligible consumer, who is not defined as Obligated entity, from the rooftop solar system under net metering arrangement shall qualify towards compliance of Solar Renewable Purchase Obligation (Solar RPO) for the distribution licensee.