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Madhya Pradesh High Court

Bhura @ Ramjilal Sharma vs The State Of Madhya Pradesh on 31 July, 2023

Author: Sunita Yadav

Bench: Sunita Yadav

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 9222 of 2022 (BHURA @ RAMJILAL SHARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 31-07-2023 Shri Atul Gupta- Advocate for the appellant.

Smt. Abha Mishra- Public Prosecutor for the State. Report of Juvenile Justice Board has not yet been received. List the case in next week.

(SUNITA YADAV) JUDGE vpn Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 01-08-2023 09:56:32 AM