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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(d) in The National Commission For Protection Of Child Rights Rules, 2006

(d)[ has not been removed or dismissed from service of the Central or State Government or a body or corporation owned or controlled by Central or State Government.] [Inserted by Notification No. GSR 207 (E) dated 24.3.2014]