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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(m) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(m)"Jurisdiction of DIET" means, the districts that come under any of the existing DIETs established in the erstwhile districts as shown below and shall be responsible for conducting and monitoring all D.EI.Ed. related works: