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[Cites 0, Cited by 0] [Section 4C(2)] [Section 4C] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4C(2)(xiv) in M.P. Vat Rules, 2006

(xiv)to consolidate the appeals relating to the same appellant or the same issue or for any reason on the direction of the Chairman or senior member;