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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(3)(xii) in The Assam Non-Government Educational Institutions (Regulation and Management) (Amendment) Act, 2018

(xii)"Middle level of education·· means education imparted from class VI to VIll;