Bombay High Court
Snehadeep Structures Private Limited vs The Mahararashtra Small Scale ... on 8 January, 2020
Bench: Pradeep Nandrajog, Bharati Dangre
(18)-APP-555-06.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEAL NO.555 OF 2006
IN
ARBITRATION PETITION NO.438 OF 2005
Snehadeep Structures Private Limited ..Appellant
Versus
The Maharashtra Small Scale Industries
Development Corporation Limited ..Respondent
Mr. Vineet Naik, Senior Advocate a/w Sukand Kulkarni, Jaydeep Deo,
Advocates for the Appellant.
Mr. Zubin S. Morris a/w Nirav Shah, Anuj Jaiswal i/by Little & Co.,
Advocates for the Respondent.
CORAM : PRADEEP NANDRAJOG, C.J. &
SMT. BHARATI DANGRE, J.
DATE : 8th JANUARY, 2020 P.C. Order dated 18th November 2019 be complied with and for which the time granted in the said order would be read as if it has been so done today.
SMT. BHARATI DANGRE, J CHIEF JUSTICE
Balaji Digitally signed
by Balaji G.
G. Panchal
Date: 2020.01.09
Panchal 10:15:12 +0530
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