Section 46(2)(a) in The Arms Rules, 1962

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

(a)attach to each article deposited, a card showing the following:— Deposit under section 21(1)—

(i)Description (No. etc.) of the article ..................

(ii)Particulars of licence of exemption (if any) ..................

(iii)Name and address of depositor ..................

(iv)Serial No. in register and date of deposit ..................

(v)Date due for forfeiture/disposal ..................

(vi).................................................... .................. Signature of depositor.

(vii)................................................... .................. Signature of dealer/or officer-in-charge of police station/unit armoury.

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