Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act] Union of India - Subsection Section 15(5)(iii) in First Statutes of the Indian Institute of Petroleum and Energy, 2018 (iii)to prepare and circulate agenda items and minutes of the meeting after the approval of the Director;